Allahabad High Court
M/S Mukesh Builders vs Union Of India Through Secretary ... on 11 March, 2011
Bench: D.S.R. Varma, Vikram Nath
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 16563 of 2007 Petitioner :- M/S Mukesh Builders Respondent :- Union Of India Through Secretary (Railways) & Others Petitioner Counsel :- Vinay Khare Respondent Counsel :- Vinit Singh Hon'ble D.S.R. Varma,J.
Hon'ble Vikram Nath,J.
Learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition to enable him to avail appropriate remedy as provided under the law.Permission is accorded.
The writ petition is dismissed as withdrawn.
Order Date :- 11.3.2011 sks-grade iv