Allahabad High Court
M/S Dinesh Constructions Company ... vs State Of U.P. Thru' Secy. (P.W.D.) ... on 11 March, 2011
Bench: D.S.R. Varma, Vikram Nath
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 10149 of 2008 Petitioner :- M/S Dinesh Constructions Company Thru' Prop. Dinesh Kumar Respondent :- State Of U.P. Thru' Secy. (P.W.D.) & Others Petitioner Counsel :- R.K. Sharma Respondent Counsel :- C.S.C. Hon'ble D.S.R. Varma,J.
Hon'ble Vikram Nath,J.
The case is passed over on the request of learned counsel for the petitioner.
List after two weeks.
Order Date :- 11.3.2011 sks-grade iv