Allahabad High Court
Varun Kumar vs State Of U.P. & Others on 11 March, 2011
Bench: D.S.R. Varma, Vikram Nath
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 25720 of 2007 Petitioner :- Varun Kumar Respondent :- State Of U.P. & Others Petitioner Counsel :- Amulya Ratna Srivastava Respondent Counsel :- C.S.C.,G.P. Srivastava,Sidharth Verma Hon'ble D.S.R. Varma,J.
Hon'ble Vikram Nath,J.
The case is passed over on the illness slip of Mr. A.R. Srivastava, learned counsel for the petitioner List in the next cause list.
Order Date :- 11.3.2011 sks-grade iv