Allahabad High Court
Rajwati vs State Of U.P. And Others on 11 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 14964 of 2011 Petitioner :- Rajwati Respondent :- State Of U.P. And Others Petitioner Counsel :- Madan Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Order Date :- 11.3.2011 SRY