Allahabad High Court
Obeidurrahman vs State Of U.P. & Others on 11 March, 2011
Bench: D.S.R. Varma, Vikram Nath
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 12794 of 2008 Petitioner :- Obeidurrahman Respondent :- State Of U.P. & Others Petitioner Counsel :- Anil Kumar Pandey Respondent Counsel :- C.S.C. Hon'ble D.S.R. Varma,J.
Hon'ble Vikram Nath,J.
The case is passed over on the illness slip of Mr. Anil Kumar Pandey, learned counsel for the petitioner.
List in the next cause list.
Order Date :- 11.3.2011 sks-grade iv