Allahabad High Court
Neeraj Singh Pundir vs Harshverdhan Singh on 11 March, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- MATTERS UNDER ARTICLE 227 No. - 583 of 2011 Petitioner :- Neeraj Singh Pundir Respondent :- Harshverdhan Singh Petitioner Counsel :- Rajesh Gupta Hon'ble Rajes Kumar,J.
Issue notice to the respondent, returnable at an early date.
List in week commencing 4.4.2011 along with the record of Writ Petition No. 74364 of 2010.
A certified copy of this order be provided to the learned counsel for the petitioner today on payment of usual charges.
Order Date :- 11.3.2011 OP