Allahabad High Court
Shiv Sahai Singh vs State Of U.P. & Others on 10 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 53281 of 2010 Petitioner :- Shiv Sahai Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Vinod Kumar Rai Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Eight weeks' and no more time is accorded to learned standing counsel for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Order Date :- 10.3.2011 SRY