Allahabad High Court
Dr. E.M. Lal vs Isha Charan on 10 March, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 14400 of 2011 Petitioner :- Dr. E.M. Lal Respondent :- Isha Charan Petitioner Counsel :- Praneet Kumar Srivastava Hon'ble Rajes Kumar,J.
Issue notice to respondent, returnable at an early date.
List in week commencing 18.4.2011.
Order Date :- 10.3.2011 OP