Allahabad High Court
Ashok Kumar Singh And Others vs State Of U.P. And Others on 10 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 53148 of 2010 Petitioner :- Ashok Kumar Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Sunil Kr. Srivastava,Shri Ashok Khare Respondent Counsel :- C. S. C.,Gautam Baghel,Pushpendra Singh Hon'ble V.K. Shukla,J.
Put up tomorrow.
Order Date :- 10.3.2011 SRY