Allahabad High Court
Sada Shiv vs State Of U.P. And Another on 10 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 69795 of 2010 Petitioner :- Sada Shiv Respondent :- State Of U.P. And Another Petitioner Counsel :- Dr. Rajesh Kr. Srivastava Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Four weeks' further time is allowed to learned standing counsel for filing counter affidavit.
List this case after four weeks.
Order Date :- 10.3.2011 SRY