Allahabad High Court
Saroj Kumar Jaiswal vs State Of U.P. & Another on 10 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 8928 of 2011 Petitioner :- Saroj Kumar Jaiswal Respondent :- State Of U.P. & Another Petitioner Counsel :- Riyajuddin Ansari,J. A. Azmi Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Correction Application Allowed.
In the order dated 15.02.2011, in place of date "04.06.2010" occurring in third line of first paragraph, it be read as "21.06.2010".
Order Date :- 10.3.2011 SRY