Allahabad High Court
Mohd. Masroor vs Farhan Ahmad And Others on 10 March, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 14487 of 2011 Petitioner :- Mohd. Masroor Respondent :- Farhan Ahmad And Others Petitioner Counsel :- Chetan Chatterjee Hon'ble Rajes Kumar,J.
Sri Ashish Kumar Singh, Advocate, states that he has filed caveat on behalf of the respondents and requested that the matter may be taken up on Monday.
Put up on Monday i.e. on 14.3.2011 as fresh.
Order Date :- 10.3.2011 OP