Allahabad High Court
Smt. Lilawati vs State Of U.P. & Others on 9 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL DEFECTIVE No. - 812 of 2006 Petitioner :- Smt. Lilawati Respondent :- State Of U.P. & Others Petitioner Counsel :- Anil Kumar Shukla Respondent Counsel :- C.S.C. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Delay in filing the appeal is condoned.
Admit.
Issue notice.
Order Date :- 9.3.2011 NS