Allahabad High Court
Arun Kumar Pathak vs State Of U.P. And Others on 9 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 14286 of 2011 Petitioner :- Arun Kumar Pathak Respondent :- State Of U.P. And Others Petitioner Counsel :- Syed Fahim Ahmad Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit.
List this case after six weeks.
On the next date while filing counter affidavit, respondent Nos. 2 and 3 shall give full details in respect of the existing vacancies in the establishment concerned.
Order Date :- 9.3.2011 SRY