Allahabad High Court
Nanhe vs Second Addl. Civil Judge (S.D.) ... on 9 March, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 14061 of 2011 Petitioner :- Nanhe Respondent :- Second Addl. Civil Judge (S.D.) And Others Petitioner Counsel :- Rajesh Kumar Singh Respondent Counsel :- Faujdar Rai Hon'ble Rajes Kumar,J.
Sri Faujdar Rai, Advocate, appears on behalf of respondents, prays for and is granted ten days time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.
List in week commencing 28.3.2011.
Order Date :- 9.3.2011 OP