Allahabad High Court
Smt. Gudiya Sharma vs State Of U.P. And Others on 9 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 14131 of 2011 Petitioner :- Smt. Gudiya Sharma Respondent :- State Of U.P. And Others Petitioner Counsel :- S.C. Kushwaha,Pankaj Kushwaha Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Order Date :- 9.3.2011 SRY