Allahabad High Court
Arun Kumar Singh And Others vs State Of U.P. And Another on 8 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 10855 of 2011 Petitioner :- Arun Kumar Singh And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- O.P. Singh Sikarwar,Rajnee Kant Pandey Respondent Counsel :- C. S. C.,Pushpendra Singh Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondent No.1. Sri Gautam Baghel, Advocate, has entered appearance on behalf of respondent No.2.
Each one of the respondents is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Selection/appointment made during this period shall abide by final orders to be passed by this Court.
Order Date :- 8.3.2011 SRY