Allahabad High Court
C/M Awadh Narain Singh ... vs State Of U.P. And Others on 8 March, 2011
Bench: Devendra Pratap Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 13781 of 2011 Petitioner :- C/M Awadh Narain Singh Mahavidyalaya And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- V.K. Singh,G.K. Singh Respondent Counsel :- C.S.C.,A.K. Srivastava Hon'ble Devendra Pratap Singh,J.
Learned counsel for the petitioner does not want to press the petitioner.
Accordingly, writ petition is rejected.
Order Date :- 8.3.2011 AK