Allahabad High Court
The New India Assurance Co. Ltd vs Kanhaiya Lal & Others on 8 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2465 of 2008 Petitioner :- The New India Assurance Co. Ltd Respondent :- Kanhaiya Lal & Others Petitioner Counsel :- Rajeev Chaddha Respondent Counsel :- P.N. Trivedi,P.N.Dwivedi. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Counsel for the appellant has filed an application to grant time to file paper book.
The time prayed for is allowed.
Order Date :- 8.3.2011 NS