Allahabad High Court
Smt. Ram Pyari vs Rajendra Singh Yadav (Owner),M/S ... on 8 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 527 of 2010 Petitioner :- Smt. Ram Pyari Respondent :- Rajendra Singh Yadav (Owner),M/S Yadav Eng. Work And Anr. Petitioner Counsel :- N.K. Maurya Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Issue notice on application to condone the delay.
Order Date :- 8.3.2011 NS