Allahabad High Court
Madan Gopal Gupta vs Agra Development Authority & ... on 8 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 42 of 2007 Petitioner :- Madan Gopal Gupta Respondent :- Agra Development Authority & Another Petitioner Counsel :- N.D. Kesari,P.K. Kesari Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
We have seen the office report dated 10.2.2001. The service on respondent No.2 deemed sufficient.
This appeal was admitted on 5.2.2007.
Office to list the appeal before the appropriate Court rather than before the Division Bench.
Order Date :- 8.3.2011 NS