Allahabad High Court
Smt. Chandra Devi vs Shri Chhed Alal on 8 March, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 13519 of 2011 Petitioner :- Smt. Chandra Devi Respondent :- Shri Chhed Alal Petitioner Counsel :- Shams Vikas,K.K. Roy Hon'ble Rajes Kumar,J.
Issue notice to respondent, returnable at an early date. The petitioner may take necessary steps.
Order Date :- 8.3.2011 OP