Allahabad High Court
Yogesh Prakash Singh vs State Of U.P. And Others on 7 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 317 of 2011 Petitioner :- Yogesh Prakash Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- P.N. Tripathi,Ashok Khare Respondent Counsel :- C.S.C.,K.S. Mishra,Lallan Pd. Pal,Mahesh Narain Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of learned counsel for the appellant, put up this case as fresh on 9.3.2011.
Order Date :- 7.3.2011 NS