Allahabad High Court
Food Corporation Of India vs M/S Shanker Rice Mills Bishalpur on 7 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 298 of 1995 Petitioner :- Food Corporation Of India Respondent :- M/S Shanker Rice Mills Bishalpur Petitioner Counsel :- G.C.Bhattacharya,Satya Prakash Respondent Counsel :- A.B. Goyal Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The appellant had filed an application for substituting the legal heirs of the respondent.
Issue notice to the proposed legal heirs of the respondent by registered post.
Order Date :- 7.3.2011 NS