Allahabad High Court
Moradabad Development Authority ... vs Sohan Lal And Ors. on 7 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 344 of 1995 Petitioner :- Moradabad Development Authority Moradabad Respondent :- Sohan Lal And Ors. Petitioner Counsel :- P.K.Singh Respondent Counsel :- Rajeev Joshi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Appellant has filed paper book.
List this appeal for hearing.
Order Date :- 7.3.2011 NS