Allahabad High Court
Santosh Rajbhar vs State Of U.P. on 30 June, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14792 of 2011 Petitioner :- Santosh Rajbhar Respondent :- State Of U.P. Petitioner Counsel :- Vishwa Pratap Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Supplementary affidavit filed today is taken on record.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit may be filed within a week thereafter.
List in the week commencing 8.8.2011.
Order Date :- 30.6.2011 Gss