Allahabad High Court
Pankaj Kumar Shahi vs State Of U.P. on 30 June, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14985 of 2011 Petitioner :- Pankaj Kumar Shahi Respondent :- State Of U.P. Petitioner Counsel :- Aalok Kumar Srivastava,V.P. Srivastava Respondent Counsel :- Government Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit may be filed within a week thereafter.
List in the week commencing 16.8.2011.
Order Date :- 30.6.2011 Gss