Allahabad High Court
Rakesh vs State Of U.P. on 29 June, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14493 of 2011 Petitioner :- Rakesh Respondent :- State Of U.P. Petitioner Counsel :- R.K.R. Sharma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List thereafter.
Order Date :- 29.6.2011 Gss