Allahabad High Court
Raju vs State Of U.P. on 28 June, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14372 of 2011 Petitioner :- Raju Respondent :- State Of U.P. Petitioner Counsel :- Kuldeep Kumar,Mahesh Sharma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
List thereafter.
Order Date :- 28.6.2011 Gss