Allahabad High Court
Ram Dulari And Another vs State Of U.P. on 28 June, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14416 of 2011 Petitioner :- Ram Dulari And Another Respondent :- State Of U.P. Petitioner Counsel :- Pramod Kumar Srivastava,Rajesh Kumar Singh Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
Supplementary affidavit filed today is taken on record.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List in the week commencing 8.8.2011.
Order Date :- 28.6.2011 Gss