Ram Dulari And Another vs State Of U.P.

Citation : 2011 Latest Caselaw 2365 ALL
Judgement Date : 28 June, 2011

Allahabad High Court
Ram Dulari And Another vs State Of U.P. on 28 June, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14416 of 2011
 

 
Petitioner :- Ram Dulari And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pramod Kumar Srivastava,Rajesh Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Supplementary affidavit filed today is taken on record.

Learned  AGA prays for and is granted three weeks time to file counter affidavit.

Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the week commencing 8.8.2011.

Order Date :- 28.6.2011 Gss