Allahabad High Court
Bipin Kumar Yadav And Another vs State Of U.P. And Others on 22 June, 2011
Bench: Dilip Gupta, Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 34612 of 2011 Petitioner :- Bipin Kumar Yadav And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Arvind Yadav Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
Hon'ble Pankaj Mithal,J.
As prayed by learned counsel for the petitioners, place it as fresh on 12.7.2011.
Order Date :- 22.6.2011 Gss