Allahabad High Court
Mukesh Sharma And Another vs State Of U.P. And Others on 22 June, 2011
Bench: Dilip Gupta, Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 34652 of 2011 Petitioner :- Mukesh Sharma And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Jitendra Singh,Ravi Prakash Singh Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
Hon'ble Pankaj Mithal,J.
List of fresh cases has been revised. No one appears to press this petition. Place it as fresh on 12.7.2011.
Order Date :- 22.6.2011 Gss