Allahabad High Court
Abdul Naseem Khan And Others vs State Of U.P. And Others on 22 June, 2011
Bench: Dilip Gupta, Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- CRIMINAL MISC. WRIT PETITION No. - 11166 of 2011 Petitioner :- Abdul Naseem Khan And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Janardan Prasad Tripathi Respondent Counsel :- Govt.Advocate Hon'ble Dilip Gupta,J.
Hon'ble Pankaj Mithal,J.
List of fresh cases has been revised. No one appears to press this petition. Place it as fresh on 11.7.2011.
Order Date :- 22.6.2011 Gss