Allahabad High Court
M/S K. Infrastructure & ... vs U.P. State Bridge Corporation ... on 22 June, 2011
Bench: Dilip Gupta, Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 34629 of 2011 Petitioner :- M/S K. Infrastructure & Construction Company Respondent :- U.P. State Bridge Corporation Ltd. And Others Petitioner Counsel :- Pradip Kumar Srivastava Respondent Counsel :- Anubhav Shukla Hon'ble Dilip Gupta,J.
Hon'ble Pankaj Mithal,J.
As prayed by learned counsel for the petitioner, place it as fresh on 12.7.2011 to enable the learned counsel to place before the Court the tender documents referred to in the terms and conditions, so that it can be ascertained whether there is an arbitration clause in the agreement.
Order Date :- 22.6.2011 Gss