Allahabad High Court
Brij Lal @ Birju vs State Of U.P. on 10 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 3241 of 2011 Petitioner :- Brij Lal @ Birju Respondent :- State Of U.P. Petitioner Counsel :- Sharad Pathak Respondent Counsel :- Govt. Advocate Hon'ble Devi Prasad Singh,J.
Counter affidavit filed today is taken on record.
The applicant may file rejoinder affidavit within a week.
List immediately after a week.
Order Date :- 10.6.2011 Rajneesh AR-PS)