Allahabad High Court
Ram Shanker Verma vs State Of U.P. on 10 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 2949 of 2011 Petitioner :- Ram Shanker Verma Respondent :- State Of U.P. Petitioner Counsel :- Girdhari Lal Shukla Respondent Counsel :- Govt. Advocate Hon'ble Devi Prasad Singh,J.
Supplementary affidavit filed today is taken on record.
Learned A.G.A. wants time to receive instructions.
List in the next week.
Order Date :- 10.6.2011 Rajneesh AR-PS)