Allahabad High Court
Gurjeet Singh @ Jeeta vs State Of U.P. on 10 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 4159 of 2011 Petitioner :- Gurjeet Singh @ Jeeta Respondent :- State Of U.P. Petitioner Counsel :- J.K. Gupta Respondent Counsel :- Govt. Advocate Hon'ble Devi Prasad Singh,J.
Counter affidavit filed today, is taken on record.
The applicant may file rejoinder affidavit within a week.
List immediately after a week.
Order Date :- 10.6.2011 Rajneesh AR-PS)