Allahabad High Court
Tajammul Husain vs State Of U.P. Thru. Secy. Home ... on 10 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- U/S 407 CR.P.C. No. - 49 of 2011 Petitioner :- Tajammul Husain Respondent :- State Of U.P. Thru. Secy. Home Civil Sectt. Lucknow & Ors. Petitioner Counsel :- Akhter Abbas Respondent Counsel :- Govt. Advocate Hon'ble Devi Prasad Singh,J.
Issue notice to respondent No.3, 4, 5 and 6 returnable at an early date.
Pendency of application, shall not come in the way to proceed with the trial.
Order Date :- 10.6.2011 Rajneesh AR-PS)