Allahabad High Court
Mahendra Kumar vs State Of U.P. on 10 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 2443 of 2011 Petitioner :- Mahendra Kumar Respondent :- State Of U.P. Petitioner Counsel :- Ram Narayan Yadav Respondent Counsel :- Govt. Advocate Hon'ble Devi Prasad Singh,J.
None appears.
List in July, 2011.
Order Date :- 10.6.2011 Rajneesh AR-PS)