Mahipal Singh vs The State Of U.P

Citation : 2011 Latest Caselaw 2297 ALL
Judgement Date : 10 June, 2011

Allahabad High Court
Mahipal Singh vs The State Of U.P on 10 June, 2011
Bench: Devi Prasad Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 3565 of 2011
 

 
Petitioner :- Mahipal Singh
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Surya Kant Singh
 
Respondent Counsel :- Govt. Advocate,Anil Kumar Singh Bisen
 

 
Hon'ble Devi Prasad Singh,J.

Counter affidavit filed today is taken on record.

The applicant may file rejoinder affidavit within a week.

List immediately after a week.

Order Date :- 10.6.2011 Rajneesh AR-PS)