Allahabad High Court
Mohit @ Vivek vs State Of U.P. on 9 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 3730 of 2011 Petitioner :- Mohit @ Vivek Respondent :- State Of U.P. Petitioner Counsel :- Mohd.Mustafa Khan,V.K. Shahi Respondent Counsel :- Govt.Advocate Hon'ble Devi Prasad Singh,J.
None appears.
List in July, 2011.
Order Date :- 9.6.2011 Rajneesh AR-PS)