Allahabad High Court
Yogesh Kumar Tripathi vs State Of U.P. on 9 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 3225 of 2011 Petitioner :- Yogesh Kumar Tripathi Respondent :- State Of U.P. Petitioner Counsel :- Amar Nath Dubey Respondent Counsel :- Govt. Advocate Hon'ble Devi Prasad Singh,J.
Counter affidavit filed today is taken on record. Petitioner may file rejoinder affidavit within a week.
List in the week commencing 27.6.2011 as prayed.
Order Date :- 9.6.2011 Rajneesh AR-PS)