Allahabad High Court
Smt. Neetu Pal W/O Raja Ram Pal vs State Of U.P.Thru.The Secy. Home ... on 9 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- HABEAS CORPUS No. - 372 of 2011 Petitioner :- Smt. Neetu Pal W/O Raja Ram Pal Respondent :- State Of U.P.Thru.The Secy. Home And Ors. Petitioner Counsel :- Krishna Kumar Singh Respondent Counsel :- G.A. Hon'ble Devi Prasad Singh,J.
Learned Government Advocate has accepted notice on behalf of O.P. No.1 to 3. Issue notice to O.P. No.4 and 5 returnable by 7.7.2011.
On the next date of listing, the petitioner detenue shall be produced before this Court by the police.
Order Date :- 9.6.2011 Rajneesh AR-PS)