Allahabad High Court
Naresh @ Narendra vs State Of U.P on 9 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 4157 of 2011 Petitioner :- Naresh @ Narendra Respondent :- State Of U.P Petitioner Counsel :- D.P. Singh Respondent Counsel :- Govt. Advocate Hon'ble Devi Prasad Singh,J.
As prayed, two weeks time is allowed to file counter affidavit and a week's time is allowed to file rejoinder affidavit.
List in the week commencing 27.6.2011.
Order Date :- 9.6.2011 Rajneesh AR-PS)