Allahabad High Court
Ashok Kumar Srivastava vs The State Of U.P. on 9 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 1631 of 2010 Petitioner :- Ashok Kumar Srivastava Respondent :- The State Of U.P. Petitioner Counsel :- Nagendra Mohan,Ajay Singh,R N Gupta Respondent Counsel :- Govt.Advocate Hon'ble Devi Prasad Singh,J.
None appears.
List in July, 2011.
Order Date :- 9.6.2011 Rajneesh AR-PS)