Allahabad High Court
Dinesh Kumar vs State Of U.P. on 9 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 8830 of 2010 Petitioner :- Dinesh Kumar Respondent :- State Of U.P. Petitioner Counsel :- Bajhul Quamar Siddiqui Respondent Counsel :- Govt.Advocate Hon'ble Devi Prasad Singh,J.
Four weeks time is allowed to file counter affidavit and two weeks time is allowed to file rejoinder affidavit.
List thereafter.
Order Date :- 9.6.2011 Rajneesh AR-PS)