Allahabad High Court
Rinku vs The State Of U.P. on 9 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 3762 of 2011 Petitioner :- Rinku Respondent :- The State Of U.P. Petitioner Counsel :- Bhupendra Veer Singh Respondent Counsel :- Govt.Advocate Hon'ble Devi Prasad Singh,J.
List in the next week showing the name of Sri Amit Kumar Awasthi learned counsel for the complainant.
Order Date :- 9.6.2011 Rajneesh AR-PS)