Nand Kumar @ Nandu vs The State Of U.P

Citation : 2011 Latest Caselaw 2261 ALL
Judgement Date : 9 June, 2011

Allahabad High Court
Nand Kumar @ Nandu vs The State Of U.P on 9 June, 2011
Bench: Devi Prasad Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 3387 of 2011
 

 
Petitioner :- Nand Kumar @ Nandu
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Ashis Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devi Prasad Singh,J.

None appears.

List in July, 2011.

Order Date :- 9.6.2011 Rajneesh AR-PS)