Allahabad High Court
Arvind Verma vs The State Of U.P on 9 June, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 2587 of 2011 Petitioner :- Arvind Verma Respondent :- The State Of U.P Petitioner Counsel :- Gaurav Mishra Respondent Counsel :- Govt. Advocate Hon'ble Devi Prasad Singh,J.
List in July, 2011.
Order Date :- 9.6.2011 Rajneesh AR-PS)