Allahabad High Court
Smt. Mamta Rani & Others vs State Of U.P. & Others on 7 June, 2011
Bench: Arun Tandon, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- CRIMINAL MISC. WRIT PETITION No. - 10626 of 2011 Petitioner :- Smt. Mamta Rani & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- C.B. Dubey Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Yogesh Chandra Gupta,J.
List this case on 11th July, 2011.
Order Date :- 7.6.2011 NS